REGENT COMPUTRONICS PVT. LTD.

CHEMPLAST SANMAR LIMITED (PREVIOUSLY KNOWN AS CHEMICALS AND PLASTICS INDIA LIMITED), METTUR DAM, SALEM DISTRICT Appellant

V/S

PRESIDING OFFICER, LABOUR COURT, SALEM Respondents

Referred Judgements :-

GODREJ SOAPS LIMITED V. BABAN BABURAO NEMANE [REFERRED TO]
CENTRA BANK OF INDIA LIMITED VS. P S RAJAGOPALAN [REFERRED TO]
SAHU MINERALS AND PROPERTIES LIMITED VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]
K C P EMPLOYEES ASSOCIATION MADRAS VS. MANAGEMENT OF K C P LTD [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
KERALA SOLVENT EXTRACTIONS LIMITED VS. A UNNIKRISHNAN [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GANESH RAZAK [REFERRED TO]
STATE BANK OF INDIA VS. RAM CHANDRA DUBEY [REFERRED TO]
BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
I T I LTD VS. I T I EX VR EMPLOYEES [REFERRED TO]

JUDGEMENT

(1.) IN W. P. No. 5395 of 1996 Chemplast sanmar Limited seeks for quashing the common order of the Presiding Officer, Labour court, Salem, in a batch of claim petitions, dated March 18, 1996.

(2.) IN W. P. No. 3147 of 1997, another common order of the Labour Court dated january 6, 1997 in a further batch of claim petitions is questioned.

(3.) AS the issues which arise for consideration are common and identical, they are heard together.

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CHEMPLAST SANMAR LTD Vs. PRESIDING OFFICER

Referred Judgements :-

JUDGEMENT

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