LAWS(MAD)-2005-11-73

N RAMAKRISHNAN Vs. REGISTRAR TAMILNADU ADMINISTRATIVE TRIBUNAL

Decided On November 21, 2005
N RAMAKRISHNAN Appellant
V/S
REGISTRAR TAMILNADU ADMINISTRATIVE TRIBUNAL Respondents

JUDGEMENT

(1.) AGGRIEVED by the order of the Tamilnadu Administrative Tribunal, Chennai dated 30. 06. 2003 passed in O. A. No. 4705 of 2001, upholding the rejection of his candidature for the post of Sub Inspector , the petitioner has filed the above writ petition.

(2.) HEARD the learned counsel for the petitioner.