K KALIAMOORTHY Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) IN this writ petition, the owners of an extent of 0.02.5 Hectares in Survey No.127/1B Nanja have sought to question the acquisition proceedings initiated under the Tamil Nadu Act 31 of 1978.

(2.) THE acquisition proceedings were initiated by the respondent for the purpose of providing passage to the burial ground.