KANCHEEPURAM SILK WEAVERS Vs. N S PANNERSELVAM

JUDGEMENT

(1.) THIS writ appeal is filed against the interlocutory order dated 30-3-2005 in a pending writ petition, W.P. No.4064 of 2005.

(2.) SINCE the writ appeal was filed against an interlocutory order, we directed the listing of the writ petition itself for final hearing and, accordingly, the writ petition is listed today before us along with the writ appeal.