LAWS(MAD)-2005-9-115

N GUNASEKARAN Vs. SNL JAYABALAN

Decided On September 23, 2005
N GUNASEKARAN Appellant
V/S
SNL JAYABALAN Respondents

JUDGEMENT

(1.) THE order of the learned subordinate Judge, Thiruvarur dismissing an application filed by the revision petitioner under sections 10 and 151 of CPC seeking to stay of RCA. No. 20 of 2000 pending in that Court, is the subject matter of challenge in this revision petition.

(2.) HEARD the learned counsel for the revision petitioner.