(1.) HEARD the learned counsel for the parties.
(2.) THE order of detention dated 3. 8. 2004 passed by the 1st respondent has been challenged by the younger brother of the detenu.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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