NARASU SARATHY Vs. MANIMARAN

JUDGEMENT

(1.) THE Writ Appeal No. 1305 of 2005 has been filed against the interlocutory order dated 20. 04. 2005 made in WP. No. 3288 of 2004. Since we are of the opinion that the writ petition No. 3288 of 2004 it self can be finally disposed of, we got that petition listed before us.

(2.) WRIT Petition No. 3288 of 2004 has been filed for mandamus, forbearing the respondents from removing the petitioner from the post of President, Elakkudi Panchayat ,Trichy .