S RAMAMIRTHAM Vs. STATE OF TAMIL NADU

Referred Judgements :-

GOVERNOR GENERAL IN COUNCIL V. H.PEER MOHAMED KHUDA BUX AND ORS. [REFERRED TO]
AFNAR CHAND BUTAIL VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJ NARAIN [REFERRED TO]
FERTILIZER CORPORATION KAMGAR UNION REGD SINDRI VS. UNION OF INDIA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA VS. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED [REFERRED TO]
PREMIUM GRANITES VS. STATE OF TAMIL NADU [REFERRED TO]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED TO]
M P OIL EXTRACTION K N OIL INDUSTRIES VS. STATE OF MADHYA PRADESH [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
P M BHARGAVA VS. UNIVERSITY GRANTS COMMISSION [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
LADY DINBAI DINSHAW PETIT VS. DOMINION OF INDIA [REFERRED TO]
RAMA MUTHURAMALINGAM VS. DEPUTY SUPERINTDENT OF POLICE MANNARGUDI [REFERRED TO]
Perundurai Citizens Welfare Society VS. Tamil Nadu Pollution Control Board [REFERRED TO]