K R SENGOTTUVELU Vs. KURUPPA NAICKER

JUDGEMENT

(1.) The defendants 1, 4 and 6 in O.S. No. 42 of 1986 on the file of the District Munsif Court, Tiruchengode are the revision petitioners in CRP PD No. 883 of 2004.

(2.) The fourth defendant in O.S. No. 599 of 2003 on the file of the Sub-Court, Namakkal is the petitioner in CRP PD No. 959 of 2004.

(3.) The revision petitioner in CRP PD No. 959 of 2004 and the second petitioner in CRP PD No. 883 of 2004 have filed copy application in C.A. No. 8260 of 2003 praying the Court below to issue certified copy of the certain documents, which was rejected, hence CRP PD No. 959 of 2004 has been filed.