(1.) BY consent of all the parties, the writ petition itself is taken up for disposal.
(2.) AGGRIEVED by the order of the Central Administrative Tribunal, dated 17. 08. 2004 passed in O. A. No. 72 of 2004, Postal Services Department, has filed the above writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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