LAWS(MAD)-2005-7-105

LATHA SRIRAM Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS

Decided On July 18, 2005
LATHA SRIRAM Appellant
V/S
CONTROLLER GENERAL OF DEFENCE ACCOUNTS Respondents

JUDGEMENT

(1.) AGGRIEVED by the order of the Central Administrative Tribunal, Chennai dated 24/6/2005 made in O. A. No. 493 of 2005, confirming the order of the Controller General of Defence Accounts, New Delhi dated 10/6/2005, one Latha Sriram has filed WP. No. 22790 of 2005. Aggrieved by the order passed by the very same Tribunal in other O. A. No. 416 of 2005 dated 28/6/2005, confirming the order of the same Department Head dated 16/5/2005, one D. Christopher Chelladurai has filed W. P. No. 22791 of 2005.

(2.) SINCE the issue raised in both these writ petitions is one and the same / identical, they are being disposed of by the following common order.

(3.) HEARD the learned counsel for the petitioners.