JAYAVEL S ALIAS JAYACHANDRAN Vs. RUKMANI AMMAL G

JUDGEMENT

(1.) THE above petition is filed to aside the Order dated 17.6.2004 made in S.R.No. 751 of 2004 by the District Judge, Karur confirming the order dated 18-3-2004 made in unnumbered Crl.M.P. filed under Sec.340, Crl.P.C., by the Additional District Munsif, Karur.

(2.) HEARD both sides.

(3.) I have heard the learned counsel for both sides.