(1.) THEHONOURABLE The Chief Justice Heard the learned counsel for the appellant.
(2.) THIS writ appeal has been filed against the impugned order of the learned single Judge dated 30.7.2004 passed in Writ Petition No.81 of 2004.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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