LAWS(MAD)-1994-10-39

C G SHANMUGHAM Vs. UNION OF INDIA

Decided On October 31, 1994
C.G. SHANMUGHAM Appellant
V/S
UNION OF INDIA AND OTHERS. (AND OTHERS WRIT PETITIONS.) Respondents

JUDGEMENT

(1.) THE above writ petition has been filed for the following relief