(1.) THE accused in E.O.C.C. No. 20 of 1991 on the file of the Additional Chief Judicial Magistrate, Madurai, have filed this petition under section 482 of the Code of Criminal Procedure, praying to call for the records in the above case and quash the same. THE short facts are :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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