(1.) THE accused in C. C. No. 129 of 1990 on the file of the Judicial Magistrate No. VII, Coimbatore, has filed this petition under section 482 of the Criminal Procedure Code, 1973, to call for the records and quash the same. THE short facts :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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