(1.) AT the instance of the assessee, the following question was referred to us for our opinion for the assessment years 1969-70 to 1971-72 :
(2.) THE assessee is a private limited company.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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