(1.) THE respondent preferred a complaint in the Court of the judicial Magistrate-I, Kancheepuram, against the petitioner under sections 138 and 142 of the Negotiable Instruments Act, 1881
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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