COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED

Referred Judgements :-

TRAVANCORE TITANIUM PRODUCT LIMITED KOCHUVELI VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
INDIAN ALUMINIUM COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA VS. RAJENDRA PRASAD MOODY CALCUTTA:RAGHUNANDAN PRASAD MOODY CALCUTTA [REFERRED TO]
DISTRIBUTORS BARODA PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDUMATI RATANLAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMALGAMATIONS P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MUTHIAH M CT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. WOODLANDS HOTEL [REFERRED TO]
KALYANI SUNDARAM VS. CONTROLLER OF ESTATE DUTY ASST [REFERRED TO]