(1.) THESE two references, at the instance of the Revenue, refer the following questions of law of the opinion of this court:
(2.) THE questions relate to the assessment years 1975-76 and 1976-77 and for that purpose, two references have been made.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN