(1.) THE facts leading to the filing of this case are :
(2.) AT the instance of the Revenue, the Appellate Tribunal has referred the following question :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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