(1.) THE petitioner, aggrieved by the preliminary order on the question of jurisdiction of the Tribunal, has filed this writ petition.
(2.) BRIEF facts are the following :-
(3.) HEARD learned counsel on both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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