LAWS(MAD)-2024-3-227

N. A. DHARMARAJAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM

Decided On March 04, 2024
N. A. Dharmarajan Appellant
V/S
DISTRICT COLLECTOR, KANCHEEPURAM Respondents

JUDGEMENT

(1.) We have heard Mr.T.S.Baskaran, learned counsel for the petitioners; Mr.C.Kathiravan, learned Special Government Pleader for respondents 1 to 3; Mr.RA.Gopinath, learned counsel for respondent No.4; Mr.R.Muniyapparaj, learned Additional Public Prosecutor, assisted by Mr.Sylvester John, learned counsel for respondents 5 to 7; and, Mr.J.Muthukumaran, learned counsel for respondent No.8.

(2.) Encroachment is alleged on the street.

(3.) It is submitted by learned counsel for the petitioners that respondent No.8 has encroached the public street.