STATE Vs. P. PONNUSAMY

Referred Judgements :-

HAROON HAJI ABDULLA V. STATE OF MAHARASHTRA [REFERRED TO]
MADAN MOHAN LAL VS. STATE OF PUNJAB [REFERRED TO]
SACHAJI LAL TIWARI V. STATE OF UP [REFERRED TO]
CHANAKAYA DHIBAR (DEAD) V. STATE OF WB [REFERRED TO]
RANADIR BASU V. STATE OF WB [REFERRED TO]
SAHADEVAN V. STATE OF TAMIL NADU [REFERRED TO]
PUNJAB V. PRAVEEN KUMAR [REFERRED TO]
KANBI KARSAN JADAV VS. STATE OF GUJARAT [REFERRED TO]
BHIVA DOULU PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
RAHIM BEG VS. STATE OF UTTAR PRADESH [REFERRED TO]
S PARTHASARATHI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BHAGWANDAS KESHWANI VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF PUNJAB VS. BHAJAN SINGH [REFERRED TO]
MULUWA VS. STATE OF MADHYA PRADESH [REFERRED TO]
DAGDU STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA:RUKHMINI [REFERRED TO]
BISHNU DEO SHAW VS. STATE OF WEST BENGAL [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
DUDH NATH PANDEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
MADI GANGA VS. STATE OF ORISSA [REFERRED TO]
HERAMBA BRAHMA VS. STATE OF ASSAM [REFERRED TO]
RANA PARTAP VS. STATE OF HARYANA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
P K GHOSH I A S VS. J G RAJPUT [REFERRED TO]
A DEVENDRAN R PANDIAN VS. STATE OF TAMIL NADU :STATE OF TAMIL NADU [REFERRED TO]
STATE OF TAMIL NADU PERAJMAL BALLAJI OTHERS VS. SURESH:STATE OF TAMIL NADU [REFERRED TO]
STATE VS. NALINI [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM [REFERRED TO]
NARAYAN CHETANRAM CHAUDHARY VS. STATE OF MAHARASHTRA [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [REFERRED TO]
JASBIR SINGH VS. VIPIN KUMAR JAGGI [REFERRED TO]
MUNSHI PRASHAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF HARYANA VS. RAM SINGH [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
UNION OF INDIA VS. B N JHA [REFERRED TO]
K HASIM VS. STATE OF TAMIL NADU [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MRINAL DAS VS. STATE OF TRIPURA [REFERRED TO]
PANCHO VS. STATE OF HARYANA [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
ANIL @ ANTHONY ARIKSWAMY JOSEPH VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH CHANDRA VS. UNIVERSITY OF DELHI AND ORS. [REFERRED TO]
SHEIKH SINTHA MADHAR @ JAFFER @ SINTHA ETC. VS. STATE REP. BY INSPECTOR OF POLICE [REFERRED TO]
ARJUN PANDITRAO KHOTKAR VS. KAILASH KUSHANRAO GORANTYAL [REFERRED TO]