REGENT COMPUTRONICS PVT. LTD.

Sri Vinayaka Projects Appellant

V/S

AMMANIAMMAL Respondents

Referred Judgements :-

CHOTE KHAN V. MOHAMMAD OBEDALLA KHAN [REFERRED TO]
KOLLIPARA SRIRAMULU DEAD VS. T ASWATHA NARAYANA DEAD [REFERRED TO]
NATHULAL VS. PHOOLCHAND [REFERRED TO]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED TO]
SARDAR GOVINDRAO MAHADIK VS. DEVI SAHAI [REFERRED TO]
MOOL CHAND BAKHRU VS. ROHAN [REFERRED TO]
PRATAP RAI TANWANI VS. UTTAM CHAND [REFERRED TO]
JAI PRAKASH GUPTA VS. RIYAZ AHAMAD [REFERRED TO]
S R SRINIVASA VS. S PADMAVATHAMMA [REFERRED TO]

(1.) Parties are referred to as per their ranking before the Trial Court, for the sake of convenience.

(2.) The unsuccessful plaintiff is the appellant herein. The brief facts leading to the filing of the suit are as under -

(3.) Initially, the defendants 1 and 2 remained exparte before the court. One Ravikumar was appointed as court guardian of minor third defendant.