ROYAL SUNDARAM GENERAL INSURANCE CO. LTD Vs. VEERALAKSHMI

Referred Judgements :-

NATIONAL INSURANCE CO. LTD. V. PRANAY SETHI AND OTHERS [REFERRED TO]
STATE OF MADHYA PRADESH VS. AWADH KISHORE GUPTA [REFERRED TO]
NATIONAL INSURANCE COMPANYLTD VS. INDIRA SRIVASTAVA [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ABHAYSING WAGHELA [REFERRED TO]
MANAGEMENT OF ORIENTAL HOTELS LTD VS. EMPLOYEES STATE INSURANCE CORPN [REFERRED TO]
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS VS. SUNDARAM CLAYTON LIMITED MOPPET DIVISION REGD OFFICE MADRAS [REFERRED TO]
NEW INDIA INSURANCE CO LTD VS. MUNIAN [REFERRED TO]
MANAGING DIRECTOR VS. KUNJUNJAMMA MATHEW [REFERRED TO]
KRISHNA KUMAR ASTHANA VS. SATISH KUMAR [REFERRED TO]
MAGMA GENERAL INSURANCE CO LTD VS. NANU RAM ALIAS CHUHRU RAM & ORS [REFERRED TO]
BRANCH MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO. LTD VS. BOONACHELLAM [REFERRED TO]