D.H. SARATH KUMAR Vs. P. KRISHNAMURTHY

JUDGEMENT

(1.) This Civil Revision Petition arises against the Order of the learned IV Additional District Judge, Tiruvallur at Ponneri in I.A. No.1 of 2021 in O.S. No.290 of 2018.

(2.) O.S. No.290 of 2018 is a Suit filed for-

(3.) In this Suit, on service of Summons, the Defendants took out an Application to reject the Plaint in I.A. No.1 of 2021. The said Application came to be dismissed by the learned IV Additional District Judge, Tiruvallur at Ponneri by the impugned Order, pushing the parties for trial. Against the said order, the present Civil Revision Petition has been filed.