LAWS(MAD)-2024-1-163

R. JANANI SOUNDARYA Vs. MANAGING DIRECTOR, CHENNAI

Decided On January 11, 2024
R. Janani Soundarya Appellant
V/S
MANAGING DIRECTOR, CHENNAI Respondents

JUDGEMENT

(1.) The present writ petition has been filed by a Special District Revenue Officer (Land Acquisition), Chennai-Kanniyakumari Industrial Corridor Project challenging the charge memo issued to her on 23/11/2023 by the respondent herein.

(2.) The facts leading to the filing of this writ petition are as follows:

(3.) Contentions of the learned Senior Counsel appearing for the writ petitioner are as follows: