(1.) The prayer sought for herein is for a writ of Mandamus directing the respondents to take immediate steps to deport the petitioner to Sri Lanka.
(2.) When this matter came up for hearing on 29/2/2024, after taking note of the developments we passed the following order:
(3.) Pursuant to which the matter has come up for hearing today. On behalf of the State Authorities, a compliance report has been filed by Mr.A.Sivagnanam I.A.S., Additional Secretary to the Government dtd. 3/3/2024, wherein inter-alia the following has been stated.