(1.) This Criminal Revision Case is filed to set aside the Order, dtd. 18/4/2023 passed in C.M.P. No.1119 of 2023 on the file of the learned Judicial Magistrate No.II, Kulithalai.
(2.) The brief facts of the case:
(3.) Heard both side and perused the records in this Criminal Revision Case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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