(1.) This Criminal Appeal is preferred by the father of the deceased Muthukumar on being aggrieved by the judgment of the trial Court acquitting the accused.
(2.) Facts in nutshell:-
(3.) Contention of the appellant:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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