KARNATAKA STATE OPEN UNIVERSITY Vs. INTERNATIONAL MARITIME ACADEMY

JUDGEMENT

(1.) This writ appeal is filed challenging the order passed by the learned Single Judge in WP No.30359 of 2018, dtd. 23/11/2022.

(2.) We have heard Mr.N.Umapathi, learned counsel for the appellant and Mr.R.Gopinath, learned counsel appearing for the respondent.

(3.) The respondent herein filed a writ petition seeking directions against the present appellant to issue degree certificates to 724 students who have enrolled through the respondent academy during the academic year 2011-12 and 2012-13 and who have completed their course in B.Sc. Nautical Science, B.Tech (Marine Engineering) and B.Tech (Naval Architecture and Ship Building).