LAWS(MAD)-2024-10-82

M.RANI Vs. DISTRICT COLLECTOR

Decided On October 24, 2024
M.RANI Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) This writ petition has been filed for the following relief:

(2.) The case of the petitioner is as follows:

(3.) Heard the learned counsel on either side.