K.RAJESWARI Vs. KUNGUMAYEE

Referred Judgements :-

MOHAMED ABDULLAH AND TWO OTHERS VS. K.A.M.ANWAR ALI AND 4 OTHERS [REFERRED TO]
RATTAN SINGH AND OTHERS VS. NIRMAL GILL AND OTHERS [REFERRED TO]
BRAHMADAT TEWARI VS. CHAUDAN BIBI [REFERRED TO]
SITAL DAS VS. SANT RAM [REFERRED TO]
KALIDINDI VENKATA SUBBARAJU VS. CHINTALAPATI SUBBARAJU [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
STATE OF BIHAR VS. KALIKA KUER alias KALIKA SINGH [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]
Janaki Devi VS. R Vasanthi [REFERRED TO]
GOVINDARAJ VS. RAMADOSS [REFERRED TO]
MUNNALAL, MINOR VS. MST KASHIBAI [REFERRED TO]
SUBHASH NAYYAR VS. REGISTRAR UNIVERSITY OF DELHI [REFERRED TO]
M.B. RAMESH VS. K.M. VEERAJE [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]
RAMESH VERMA VS. LAJESH SAXENA [REFERRED TO]
GOVINDBHAI CHHOTABHAI PATEL VS. PATEL RAMANBHAI MATHURBHAI [REFERRED TO]
UMADEVI NAMBIAR VS. THAMARASSERI ROMAN CATHOLIC DIOCESE [REFERRED TO]