TRIPOWER ENTERPRISES (PVT) LTD Vs. SELVAM ARULDOSS

JUDGEMENT

(1.) This Civil Revision Petition seeks to strike off the Plaint in O.S. No.138 of 2023 on the file of the Additional District Munsif, Alandur.

(2.) The Revision Petitioner is the 1st Defendant in the Suit and the Respondents 1 to 5 are the Plaintiffs while the Respondents 6 to 12 are the Defendants 2 to 8. For the sake of convenience, the parties in this proceeding will hereinafter be referred as per their array in the Suit.

(3.) The Suit in O.S. No.138 of 2023 has been filed for a Decree and Judgment of Permanent Injunction against the Defendants restraining the 1st Defendant, their Agents, Representatives or any one else claiming on behalf of them from encumbering, alienating and from dealing with the Suit Schedule mentioned property in any manner without the consent of the Plaintiffs.