K. GOKUL Vs. S. SRINIVASAN (POOSARI)

JUDGEMENT

(1.) This Civil Revision Petition has been filed seeking to set aside the fair and decreetal order, dtd. 10/06/2022 passed by the District Munsif Court, Rajapalayam, in IA No.1 of 2022 in OS No.158 of 2019.

(2.) The facts in brief:-

(3.) The petition is presented by the petitioner with the following averments:-