M.KATHIRVEL Vs. INSPECTOR GENERAL OF REGISTRATION

Referred Judgements :-

STATE OF W.B. V. ANWAR ALI SARKAR [REFERRED TO]
DWARKA PRASAD LAKSHMI NARAIN VS. STATE OF UP [REFERRED TO]
M.L.M.MATHEWS V. INSPECTOR GENERAL OF REGISTRATION [REFERRED TO]
MOHAMMED IBRAHIM AND OTHERS VS. STATE OF BIHAR [REFERRED TO]
THOTA GANGA LAXMI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
HARINAGAR SUGAR MILLS LIMITED VS. SHYAM SUNDER JHUNJHUNWALA [REFERRED TO]
JAYANTILAL AMRATLAL SHODHAN VS. F N RANA [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
GOVIND DAS VS. INCOME TAX OFFICER [REFERRED TO]
M KARUNANIDHI VS. UNION OF INDIA [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA VS. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
SITARAM VS. STATE OF RAJASTHAN [REFERRED TO]
INDIAN ALUMINIUM CO VS. STATE OF KERALA [REFERRED TO]
STATE OF KERALA VS. TRAVANCORE CHEMICALS AND MANUFACTURING CO [REFERRED TO]
M P SHIKSHAK CONGRESS VS. R RF COMMISSIONER JABALPUR [REFERRED TO]
E I D PARRY I LIMITED VS. G OMKAR MURTHY [REFERRED TO]
SAURASTRA OIL MILLS ASSOCIATION GUJARAT VS. STATE OF GUJARAT [REFERRED TO]
CITIBANK N A VS. STANDARD CHARTERED BANK [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA [REFERRED TO]
VIRTUAL SOFT SYSTEMS LTD VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
DHARAPPA VS. BIJAPUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD [REFERRED TO]
IMAGIC CREATIVE PVT LTD VS. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
THOTA GANGA LAXMI VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
HORIL VS. KESHAV [REFERRED TO]
YANALA MALLESHWARI VS. ANANTHULA SAYAMMA [REFERRED TO]
M RAMAKRISHNA REDDY VS. SUB REGISTRAR BANGALORE [REFERRED TO]
S PALANISWAMY VS. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS [REFERRED TO]
E R KALAIVAN VS. INSPECTOR GENERAL OF REGISTRATION [REFERRED TO]
LATIF ESTATE LINE INDIA LTD VS. HADEEJA AMMAL [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MUPPUDATHI VS. KRISHNASWAMI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
S. MANOHARAN VS. THE DEPUTY REGISTRAR AND ORS. [REFERRED TO]
YOGENDRA KUMAR JAISWAL AND ORS. VS. STATE OF BIHAR AND ORS. [REFERRED TO]
SATYA PAL ANAND VS. STATE OF M.P. & ORS. [REFERRED TO]
SUDHA RAVI KUMAR VS. THE SPECIAL COMMISSIONER AND COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT,CHENNAI [REFERRED TO]
M/S. INNOVENTIVE INDUSTRIES LTD. VS. ICICI BANK & ANR. [REFERRED TO]
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED VS. S.P. VELAYUTHAM [REFERRED TO]
VEENA SINGH (DEAD) VS. DISTRICT REGISTRAR/ADDITIONAL COLLECTOR (F/R) [REFERRED TO]
SASIKALA VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]