MICROSOFT TECHNOLOGY LICENSING, LLC. , WASHINGTON Vs. ASSISTANT CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE KOLKATA BOUDHIK SAMPADA BHAWAN KOLKATA

JUDGEMENT

(1.) The appellant having lost its application for patenting its invention titled as 'METHOD AND APPARATUS FOR TRANSMITTING A PHYSICAL DOWNLINK CONTROL CHANNEL (PDCCH) IN A MOBILE COMMUNICATION SYSTEM', has approached this Court with this appeal.

(2.) The brief facts are :

(3.) Heard both sides and perused the materials available on record in the form of typed set of papers.