(1.) Both the civil revision petitions in C.R.P.(PD)Nos.1740 and 1090 of 2024 challenge the order passed by the learned Commercial Court (District Judge Cadre), Coimbatore in I.A.No.3 of 2023 in C.O.S.No.40 of 2023 and I.A.No.2 of 2024 in C.O.S.No.148 of 2023, dtd. 9/1/2024 and 12/2/2024, respectively.
(2.) Both the suits are transferred proceedings before the learned Commercial Court at Coimbatore.
(3.) For the sake of convenience, the parties will be referred to as per their ranks in C.O.S.No.40 of 2023.