LAWS(MAD)-2024-3-412

PADMANABHA REDDIAR Vs. PADMINI AMMAL(DIED)

Decided On March 19, 2024
Padmanabha Reddiar Appellant
V/S
Padmini Ammal(Died) Respondents

JUDGEMENT

(1.) The unsuccessful plaintiffs had filed the above second appeals.

(2.) The 1st and 2nd respondents are the 1st and 2nd defendants in the suit.

(3.) Pending the appeals, the 1st and 2nd Appellants died and 3rd to 5th Appellants are brought on record as LRs of the Deceased 2nd Appellant Viz., Durairaj. 6th and 7th Appellants along with Respondents 10 to 14 are brought on record as LR's of the Deceased 1st Appellant Viz., Padmanaba Reddiar.