REGENT COMPUTRONICS PVT. LTD.

Hotel Ornate (Nilgiry) Private Limited Appellant

V/S

R.Maheshwaran Respondents

Referred Judgements :-

K.P.NATARAJAN AND ANOTHER VS. MUTHALAMMAL [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
UNITED BANK OF INDIA VS. NARESH KUMAR [REFERRED TO]
RAMESH CHAND ARDAWATIYA VS. ANIL PANJWANI [REFERRED TO]
RAMBHAU NAMDEO GAJRE VS. NARAYAN BAPUJI DHOTRA [REFERRED TO]
C N RAMAPPA GOWDA VS. C C CHANDREGOWDA DEAD BY LRS [REFERRED TO]
ANNAPOORNI VS. JANAKI [REFERRED TO]
RESHMA BEGAM VS. SYED NAWAB [REFERRED TO]
BHUPESH RATHOD VS. DAYASHANKAR PRASAD CHAURASIA [REFERRED TO]

JUDGEMENT

(1.) Tr.C.M.P.(MD)No.332 of 2023: This petition has been filed seeking transfer of the first Appeal in A.S.No.18 of 2023, pending on the file of the Subordinate Court, Palani to any other Court.

(2.) The Civil Revision Petition is directed against the exparte order dtd. 20/3/2023, passed in O.S.No.58 of 2010, on the file of the District Munsif cum Judicial Magistrate Court No.I, Kodaikanal.

(3.) The Civil Revision Petition is directed against the order passed in I.A.No.134 of 2014 in O.S.No.58 of 2010, dtd. 26/4/2022, on the file of the District Munsif cum Judicial Magistrate Court No.I, Kodaikanal.

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HOTEL ORNATE (NILGIRY) PRIVATE LIMITED Vs. R.MAHESHWARAN

Referred Judgements :-

JUDGEMENT

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