KANNAN Vs. STATE

JUDGEMENT

(1.) This Criminal Revision Case is filed to set aside the order dtd. 31/7/2023 made in Crl.M.P.No.6824 of 2023 in C.C.No.255 of 2023 on the file of the learned Judicial Magistrate No.II, Srivilliputtur and to issue direction to hand over the tractor bearing Registration No.TN 69 W 0689 (Engine No.SBB3098, Chassis No.SBB3098) to the petitioner, which was seized by the respondent in Cr.No.424 of 2022.

(2.) The brief facts of the case:

(3.) Heard both side and perused the records in this Criminal Revision Case.