BENSI BENNI GASPER Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) This matter is listed today under the caption 'for being mentioned'.

(2.) The errors chronicled by way of memo filed today i.e., 5/3/2024, that reads as follows:-

(3.) Fresh tabulation has been given setting out the correct particulars. Hence, order dtd. 14/2/2024 is re-called and fresh order is passed now.