VIJAYASEKAR Vs. STATE

Referred Judgements :-

RAJESH BAJAJ V. STATE NCT DELHI AND ORS. [REFERRED TO]
OMKARNATH MISRA AND ORS. V. STATE (NCT DELHI ) AND ANR. [REFERRED TO]
SHEROJ SINGH AHALWAT V. STATE OF U.P AND ANR. [REFERRED TO]
TRISUNS CHEMICAL INDUSTRY VS. RAJESH AGARWAL [REFERRED TO]
V K PURI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]
P VIJAYAN VS. STATE OF KERALA [REFERRED TO]
JANAKI BALLAV PATNAIK VS. STATE OF ORISSA [REFERRED TO]
KAMAL DEV VS. STATE OF HARYANA [REFERRED TO]
RAKESH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF TAMIL NADU VS. N.SURESH RAJAN [REFERRED TO]