J. DHANALAKSHMI Vs. H. MAGESWARI

JUDGEMENT

(1.) The above two Appeals arise in respect of a dispute relating to the same property. The two Second Appeals with their corresponding First Appeal numbers and the Suit numbers are herein below set out.

(2.) S.A. No.436 of 2023 is filed challenging the Judgment and Decree in A.S. No.42 of 2019 on the file of the Sub-Judge, Poonamallee which in turn has been filed challenging the Judgment and Decree in O.S. No.39 of 2011 on the file of the Principal District Munsif, Poonamallee.

(3.) S.A. No.432 of 2023 is filed challenging the Judgment and Decree in A.S. No.43 of 2019 on the file of the Sub-Judge, Poonamallee which in turn has been filed challenging the Judgment and Decree in O.S. No.306 of 2010 on the file of the Principal District Munsif, Poonamallee. Both the Appeals have been filed by the Plaintiff.