REGENT COMPUTRONICS PVT. LTD.

Chairman, Tamil Nadu Generation And Distribution Corporation Ltd Appellant

V/S

Overseas Infrastructure Alliance (India) Pvt. Ltd Respondents

Referred Judgements :-

VIDARBHA IRRIGATION DEVELOPMENT CORPORATION AND OTHERS V. ANOJ KUMAR AGARWALA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. PATEL ENGINEERING COMPANY LIMITED [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
B S N JOSHI AND SONS LTD VS. NAIR COAL SERVICES LTD [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
MUNICIPAL CORPORATION, UJJAIN & ANR VS. BVG INDIA LIMITED AND ORS [REFERRED TO]
SILPPI CONSTRUCTIONS CONTRACTORS VS. UNION OF INDIA [REFERRED TO]
NATIONAL HIGH SPEED RAIL CORPORATION LIMITED VS. MONTECARLO LIMITED [REFERRED TO]
AGMATEL INDIA PRIVATE LIMITED VS. RESOURSYS TELECOM [REFERRED TO]

JUDGEMENT

(1.) Assailing the judgment and order dtd. 7/3/2024 passed by the learned Single Judge in W.P.No.3907 of 2024, the respondents in the writ petition have filed this writ appeal.

(2.) Succinctly put, the facts are as under: The appellants floated a tender against Specification No.CE/IT&RAPDRP.06 to 11/2023-24 (6 packages) towards Development of Distribution Infrastructure for Loss Reduction in various districts in Tamil Nadu under the Revamped Reforms-based and Results-linked, Distribution Sector Scheme through Open Tender Two-Part System.

(3.) The technical bid of the original writ petitioner is rejected on two counts:

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CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD Vs. OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PVT. LTD

Referred Judgements :-

JUDGEMENT

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