(1.) IT is submitted by both sides that the order dated 01.03.2013 made in W.P.No.3258 of 2013 passed by this Court has been complied with.
(2.) RECORDING the same, the contempt petition is closed. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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