LAWS(MAD)-2014-11-129

M. RANI Vs. A. BALA

Decided On November 19, 2014
M. RANI Appellant
V/S
A. Bala Respondents

JUDGEMENT

(1.) This appeal present a zigzag trend of decision in the trial Court and in the First Appellate Court.

(2.) Before the First Appellate Court, the Plaintiff was the appellant. Before us, the defendant is the appellant.

(3.) Parties are same before us but, their roles are changed.