NISSAN MOTORS INDIA PRIVATE LIMITED (NMIPL) THROUGH ITS MANAGER (LEGAL), T. NAGAR, CHENNAI 600017. Vs. COMPETITION COMMISSION OF INDIA (CCI) NEW DELHI 110001 AND ORS.

Referred Judgements :-

QUEEN V. COMMRS. OF INLAND REVENUE [REFERRED]
SENGUPTA V. HOLMS [REFERRED]
AMIR SINGH V. GOVERNMENT OF INDIA [REFERRED]
SRC PROJECTS PRIVATE LIMITED VS. COMMISSIONER OF COMMERCIAL TAXES,CHENNAI AND ANOTHER [REFERRED]
SURENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED]
RAJA NARAYANLAL BANSILAL VS. MANECK PHIROZ MISTRY [REFERRED]
STATE OF MAHARASHTRA VS. NURUL LATIT KHAN [REFERRED]
NATIONAL AND GRINDLAYS BANK LIMITED VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED]
TRAVANCORE RAYON LIMITED VS. UNION OF INDIA [REFERRED]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED]
RAM CHANDER VS. UNION OF INDIA [REFERRED]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED]
DESIGNATED AUTHORITY ANTI DUMPING DIRECTORATE MINISTRY OF COMMERCE VS. HALDOR TOPOSE A S [REFERRED]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED]
BRAHM DUTT VS. UNION OF INDIA [REFERRED]
RELIANCE INDUSTRIES LTD VS. DESIGNATED AUTHORITY [REFERRED]
ARUN KUMAR VS. UNION OF INDIA [REFERRED]
SANAPAREDDY MAHEEDHAR VS. STATE OF ANDHRA PRADESH [REFERRED]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED]
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION VS. DESIGNATED AUTHORITY [REFERRED]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [REFERRED]
LAFARGE UMIAM MINING PVT LTD VS. UNION OF INDIA [REFERRED]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. P RAMA KRISHNA [REFERRED]
BHALLATHIRIPAD VS. TAHSILDAR [REFERRED]
UNION OF INDIA VS. ANDREW [REFERRED]
MAHAVIR MIRROR INDUSTRIES VS. DESIGNATED AUTHORITY DIRECTOR GENERAL OF ANTI DUMPING AND ALLIED DUTIES MINISTRY OF COMMERCE AND INDUSTRY GOVERNMENT OF INDIA NEW DELHI [REFERRED]
STATE OF ORISSA VS. MESCO STEELS LTD [REFERRED]
STERLITE INDUSTRIES (INDIA) LTD. VS. DESIGNATED AUTHORITY [REFERRED]