STATE OF TAMIL NADU Vs. K VASIMALAI

Referred Judgements :-

LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED]
HARPAL KAUR CHAHAL VS. DIRECTOR PUNJAB INSTRUCTIONS PUNJAB [REFERRED]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED]
PALANI ROMAN CATHOLIC MISSION VS. S BAGIRATHI AMMAL [REFERRED]
K RAJAMOULI VS. A V K N SWAMY [REFERRED]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED]
UNION OF INDIA VS. JAIPAL SINGH [REFERRED]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED]
COL RETD B J AKKARA VS. GOVT OF INDIA [REFERRED]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED]
MEGHMALA VS. G NARASIMHA REDDY [REFERRED]
BHAKRA BEAS MANAGEMENT BOARD VS. KRISHAN KUMAR VIJ [REFERRED]
GANGADHARA PALO VS. REVENUE DIVISIONAL OFFICER [REFERRED]
KHODAY DISTILLERIES LTD VS. MAHADESHWARA S.S.K. LTD [REFERRED]
ARINDAM CHATTOPADHYAY VS. STATE OF WEST BENGAL [REFERRED]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED]